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State of Uttar Pradesh - Section

Section 1 in The U.P. High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981

1. Short title, extent and commencement.

- (i) This Order may be called the Uttar Pradesh High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981.
(ii)It shall extend to the whole of Uttar Pradesh.
(iii)It shall come into force at once except that clause 3 shall come into force on a date to be notified separately, by the State Government in the Gazette.