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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(5)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)before transfer, the patient has been provided with highest possible medical treatment by the clinical establishment within its capacity to minimize the risks to the health of the patient;