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State of Uttar Pradesh - Section

Section 44 in The United Provinces Private Forests Act, 1948

44. System of annual coupes.

(1)When the Forest Officer has ordered the grouping of vested forests under Section 43 he may direct that the rights of right-holders in a vested forest shall be exercised in such portion of such group as he may order.
(2)In passing order under sub-section (1) the Forest Officer shall have regard to the conveniences of the right-holders so far as that is possible without prejudicing the efficient administration and conservation of the vested forest.