Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Lalit Kumar Singhania & Ors vs Income Tax Settlement Commission(It& ... on 27 July, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

OD-36
                                     ORDER SHEET
                                 WP No.315 of 2008
                           IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE


                                LALIT KUMAR SINGHANIA & ORS.
                                       Versus
                                INCOME TAX SETTLEMENT COMMISSION(IT& WT)
                                ADDNL. BENCH, KOLKATA.



      BEFORE:
      The Hon'ble JUSTICE DEBANGSU BASAK
      Date : 27th July, 2016.

                                                                       Appearance:
                                                 Mr. Ravi Prosad Mookherjee, Adv.
                                                              For the respondents.

The Court:-None appears for the petitioner even in the second call. Mr. Ravi Prosad Mookherjee, learned Advocate for the respondent, is present in Court.

WP No. 315 of 2008 is dismissed for default. All interim orders are vacated.

(DEBANGSU BASAK, J.) nm.