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[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(6)(a) in The M.P. Civil Services (Leave) Rules, 1977

(a)If, in the case of a Government servant who retires or resigns from service, the leave already availed of is more than the credit so due to him necessary adjustment shall be made in respect of leave salary, if any overdrawn.