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[Cites 0, Cited by 0] [Section 113(11)] [Section 113] [Entire Act]

State of Telangana - Subsection

Section 113(11)(b) in Telangana Panchayat Raj Act, 2018

(b)The respective Technical Sanction Authority shall verify with reference to satellite maps and physical inspection of sites, classify the layouts in different categories;