(c)transfer of -(i)registered ownership of securities from a person to a depository or from a depository to a beneficial owner,(ii)beneficial ownership of securities, dealt by a depository;(iii)beneficial ownership of units, such units being units of a mutual fund including units of the Unit Trust of India established under sub-section (1) of Section 3 of the Unit Trust of India Act, 1963 (Act No.,52 of 1963) dealt with a depository,
