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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in THE INDIAN ANTARCTIC ACT, 2022

(e)Antarctica, comprising of the following areas, namely:—
(i)the continent of Antarctica, including its ice-shelves;
(ii)all islands south of 60 ñ South Latitude, including their ice-shelves;
(iii)all areas of the continental shelf that are adjacent to that continent or to those islands that are south of 60 ñ South Latitude;
(iv)all sea and air space south of 60 ñ South Latitude; and
(v)the area specified in Article I of the Convention on the Conservation of Antarctic Marine Living Resources.