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[Cites 0, Cited by 0] [Section 272(4)] [Section 272] [Entire Act]

State of Maharashtra - Subsection

Section 272(4)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(i)occupying any stall, shop, stand, shed, pen or space in such market or slaughter-house or exposing for sale therein any articles without a licence from the Council; or