Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 76 in The Cess Act, 1880 76. [ [Substituted by Bihar Cass (Amendment) Act, 1981 (2 of 1982).] laifRr ds ewY; ds vk/kkj ij ewY;kadu%& ;fn lekgRrk bl v/;k; ds v/khu fu/kkZj.k&;ksx; fdlh laifRr dk ;k mlls gksus okyk LokfeRo ;k ;FkkfLFkfr [kfut /kkfjr Hkwfe dk ewY; ;k fodz; & ewY; ;k okf"kZd 'kq) ykHk vfHkfuf'pr djus esa v{ke gks] rks og ,sls rjhds ;k mik; ls tks mls lehphu izrhr gks] ,slh laifRr dk ewY; vfHkfu'pr vkSj vo/kkfjr djsxk rFkk ,sls ewY; ds nl izfr'kr ds :i esa mldk okf"kZd 'kq) ykHk vo/kkfjr djsxk vkSj LokfeRo ;k [kfut /kkfjr Hkwfe dk ewY; [Inserted by Bihar Finance Act, 1982 (58 of 1982).] ,oa fodz; & ewY; dh lHkh ifjfLFkfr;ksa dks en~nsutj j[krs gq, LokfeRo ;k ;FkkfLFkfr [kfut /kkfjr Hkwfe dk ewY; [Inserted by Bihar Finance Act, 1982 (58 of 1982).] ;k fodz; & ewY; ds :i esa ,slh jde vo/kkfjr djsxk tks og Bhd vkSj mi;qDr le>saA
