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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(4)(h) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(h)ensure that the registers of buildings, land and equipments are maintained up to date, and that the stock-checking of equipment and other consumable material in all offices, colleges, centres, institutes, laboratories, libraries, workshops, and stores is conducted regularly;