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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Haryana - Subsection

Section 202(1)(b) in The Haryana Municipal Act, 1973

(b)the materials and method of construction and position of fire- place, chimneys, drains, [water seal latrines] [Substituted for the words : latrines' by Haryana Act No. 3 of 1994.], privies, urinals and cesspools;