Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 77 in First Statutes of the University of Udaipur 77. Account of the University Fund. - Moneys belonging to the University Fund shall be kept in the Personal Deposit Account and one or more Scheduled Banks.
