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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Madras Presidency - Subsection

Section 50(2) in The Madras City Police Act, 1888

(2)Where a direction is made under sub-section (1), the Magistrate concerned shall send the amount to be paid under the subsection, to the Commissioner who shall distribute it among such of the informants and Police Officers aforesaid as may be chosen by him and in such proportions as he thinks fit.