Section 14A(1)(b) in The Punjab Land Improvement Schemes Act, 1963

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State of Punjab - Subsection

Section 14A(1)(b) in The Punjab Land Improvement Schemes Act, 1963

(b)a farmer or a group of farmers intend to lay an underground pipeline or repair or renovation, as the case may be, of existing pipeline through the holding of any other land owner for the purpose of irrigation on his holding or as the case may be, their holdings; and

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State of Punjab - Subsection

Section 14A(1)(b) in The Punjab Land Improvement Schemes Act, 1963