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[Cites 0, Cited by 0] [Section 17] [Entire Act]

British India - Subsection

Section 17(c) in British India Corporation Limited (Acquisition of Shares) Act, 1981

(c)makes any such statement as aforesaid in any book, account, record, register, return or other document, he shall be punishable with imprisonment for a term which may extend to two years, or with fine which may extend to two thousand rupees, or with both.