Gujarat High Court
Principal Commissioner Of Income Tax vs Sanjay Hiralal Thakkar on 9 November, 2016
Bench: M.R. Shah, B.N. Karia
O/OJCA/553/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 553 of 2016
In
STAMP NUMBER NO. 2655 of 2016
TO
CIVIL APPLICATION (OJ) NO. 558 of 2016
In
STAMP NUMBER NO. 2660 of 2016
=============================================
PRINCIPAL COMMISSIONER OF INCOME TAX....Applicant(s)
Versus
SANJAY HIRALAL THAKKAR....Respondent(s)
=============================================
Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
=============================================
CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 09/11/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Rule returnable on 23.11.2016.
(M.R.SHAH, J.) (B.N. KARIA, J.) Kaushik Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Nov 10 00:04:22 IST 2016