Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xxxviii) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xxxviii)to recognize persons for imparting instructions in any College or Institution admitted to the privileges or affiliated to the University; and