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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(1) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(1)The Research and Extension Council shall subject to the provisions of this Act and Statutes, have the powers, to make recommendations of matters relating to research and extension programmes.