Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(2)(a) in Arunachal Pradesh Water Supply Act, 2015 (a)An application for water supply connection from the Government Main shall be made in Form W/S -1 by duly filling in all the requisite information sought therein.