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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(vii) in U.P. krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016

(vii)compensation to the seller in case of default by the trader or the commission agent;