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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in West Bengal Veterinary Practitioners Act, 1960

(2)A President or a Vice-President shall be deemed to have vacated office as soon as the Council holds its first meeting after its reconstitution; provided that he shall cease to hold office if he ceases to be a member of the Council before its reconstitution.