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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4)(b) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(b)for the words "with a banking company", the words "with a corresponding new bank or with a banking company", shall be substituted;