Section 496(2) in Indian Telegraph Rules, 1951

[Cites 0, Cited by 0] [Section 496] [Entire Act]

(2)Subject to the provisions of sub-rule (1), the following charges shall also be payable by the party wherever applicable :-

(a) Installationcharges	Rs. 200 for eachend
(b) Shiftingcharges	Rs. 200 for eachend
(c) Reconnectionfee :
(i) if restoredwithin a period of 15 days from the date of disconnection.	Rs. 25
(ii) in all othercases	Rs. 50
(d) Hand MicroTelephone Instruments provided at either end.	[Rs. 150] [Substituted by G.S.R. 830(E), dated 28th October, 1992 (w.e.f. 1st November, 1992).]perinstrument.

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