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State of Andhra Pradesh - Section

Section 58 in Reductions and Remissions (Andhra Pradesh)

58.

(Omitted by G.O.Ms.No. 139, Revenue, dated 23rd January, 1961) [These items related to hypothecation of movable property. They have been restored in a modified form-Sec. No. 25 at Page 1905 below. The omitted item related to transfer of property between companies on reconstruction or amalgamation. The remission is inforce in almost all the other States. ].