Securities And Exchange Board Of India - Subsection
Section 16(d) in Securities and Exchange Board of India (Investment Advisers) Regulations, 2013
(d)any questions or description in any questionnaires used to establish the risk a client is willing and able to take are fair, clear and not misleading, and should ensure that:(i)questionnaire is not vague or use double negatives or in a complex language that the client may not understand;(ii)questionnaire is not structured in a way that it contains leading questions.
