Allahabad High Court
Mata Prasad Verma & Others vs State Of U.P. on 12 January, 2010
Bench: Rakesh Tiwari, Raiesh Chandra
Court No. - 42 Case :- CRIMINAL APPEAL No. - 1957 of 2007 Petitioner :- Mata Prasad Verma & Others Respondent :- State Of U.P. Petitioner Counsel :- Anurag Pathak,Ajay Kumar Singh,R.K.R. Sharma Respondent Counsel :- Govt. AdVocate,Sudhir Shandilya,ViVek Shandilya Hon'ble Rakesh Tiwari J.
Hon'ble Raiesh Chandra.J. Heard learned counsel for the appellants in part. He wants further time to prepare the case.
List the case in the next cause list.
Order Date :- 12.1.2010 RCT/-