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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(i) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(i)until the objections, if any, received by the Appropriate Commission in response to publication of the application have been considered by it: