Madhya Pradesh High Court
Sumitra vs Pintu Pandram on 13 March, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
ON THE 13 th OF MARCH, 2023
CIVIL REVISION No. 169 of 2023
BETWEEN:-
1. SUMITRA W/O KAMLESH NAVANGE, AGED
ABOUT 38 YEARS, OCCUPATION: HOUSE WIFE
VILLAGE KHEDI SAVLIGARH POLICE STATION
KOTWALI TEHSIL BETUL DISTRICT BETUL
(MADHYA PRADESH)
2. KAMLESH S/O LATE SHIVRAM NAVANGE, AGED
ABOUT 42 YEARS, OCCUPATION: FARMER R/O
VILLAGE KHEDI SAVLIGARH, P.S. KOTWALI
TEHSIL BETUL DISTRICT BETUL (MADHYA
PRADESH)
3. KU. AYUSHI D/O KAMLESH NAVANGE, AGED
ABOUT 21 YEARS, OCCUPATION: UNEMPLOYED
R/O VILLAGE KHEDI SAVLIGARH, P.S. KOTWALI
TEHSIL BETUL DISTRICT BETUL (MADHYA
PRADESH)
4. AKSHAY S/O KAMLESH NAVANGE, AGED ABOUT
18 YEARS, OCCUPATION: STUDENT R/O VILLAGE
KHEDI SAVLIGARH, P.S. KOTWALI TEHSIL BETUL
DISTRICT BETUL (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI ANIRUDH KUMAR MISHRA-ADVOCATE)
AND
1. PINTU PANDRAM S/O ABU PANDRAM, AGED
ABOUT 30 YEARS, OCCUPATION: DRIVER
VILLAGE BHAYABADI POLICE STATION BETUL
BAZAR TEHSIL / DISTRICT BETUL (MADHYA
PRADESH)
2. MUKESH KUMAR RATHOR S/O RAMCHANDRA
RATHOR R/O DURGA NAGAR WARD NO.4 BETUL
DISTRICT BETUL (OWNER) (MADHYA PRADESH)
Signature Not Verified
Signed by: SWETA SAHU
Signing time: 3/14/2023
12:29:39 PM
2
3. THE UNITED INSURANCE CO. LTD. BRANCH
M A N A G E R DHARMADHIKARI COMPLEX, IN
FRONT OF CHURCH, NEAR JILA JEL BETUL,
DISTRICT BETUL (MADHYA PRADESH)
.....RESPONDENTS
(NONE )
This revision coming on for admission this day, th e court passed the
following:
ORDER
In the light of order passed in Civil Revision No.72/2023 dated 31.01.2023 (Smt. Sangeeta Namdeo and another vs. Indrapath @ Munna Yadav and others), the present civil revision is not maintainable.
However, the Registry is directed to convert the Civil Revision into Misc. Appeal and to re-register the same accordingly.
Certainly, the applicants have to pay the requisite Court fee on the amount claimed.
A copy of order passed in Civil Revision No.72/2023 be retained in the present case.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 3/14/2023 12:29:39 PM