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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Cine-Workers Welfare Fund Rules, 1984

(3)Notice of every meeting of the Finance sub-Committee shall be sent to the Chairman of the Advisory Committee shall who may attend such meeting if he so desires and if he does so attend, he shall, notwithstanding anything contained in sub-rule (1), preside at the meeting and shall be entitled to vote.