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[Cites 0, Cited by 0] [Section 30A(2)] [Section 30A] [Entire Act]

Union of India - Subsection

Section 30A(2)(iii) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(iii)the common main dispensary shall be so situated that none of the iron ore mines served by it is more than fifteen kilometres away from it; and