Section 48(1) in Orissa Zilla Parishad Election Rules, 1994
(1)The Commissioner shall, within three days of the publication of the notification under Sub-rule (1) of Rule 40 issue -(i)a notice in Form No. 13 notifying the date, time and place of the first meeting of the Parishad; and(ii)a notice in Form No. 14 calling for the names of candidates desirous for the office of the President of the Parishad;Note. - (a) First meeting as referred to Clause (i) of this sub-rule shall mean the first meeting as referred to in Section 8.(b)The notice under Clause (ii) of this sub-rule shall be issued at least seven days before the date of the meeting.
