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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(19) in The Employees' State Insurance (General) Regulations, 1950

(19)Glaucoma
(VI)Diseases of Cardiovascular System(20) Coronary Artery Disease(a) Unstable Angina
(b)Myocardial infraction with ejection less than 45%