Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(3) in The Delhi Sikh Gurdwaras Act, 1971 (3)An outgoing member shall continue in office until the notification of election or co-option of his successor is published under section 12,
