Section 8(5)(A) in Bihar Land Tribunal Rules, 2010

[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

(A)

(i)an attested true copy of the order against which the application is filed;

(ii)Copies of the documents relied upon by the applicant and referred to in the application;

(iii)an index of the documents.

Legal Document View