Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(5)(iv) in Karnataka Debt Relief Act, 2018

(iv)a transfer in respect of which a proceedings is pending under Section 23 of the Karnataka Agricultural Debts Relief Act, 1966.