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[Cites 0, Cited by 0] [Section 20(8)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(8)(iii) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(iii)Every candidate claiming to be a "destitute widow" shall produce a certificate in the Form specified in Schedule-X, from the Revenue Divisional Officer or the Assistant Collector or the Sub-Collector concerned.