Section 2(12)(a) in The Payment Of Bonus Act, 1965

[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

(a)any tax chargeable under—

(i)the Income-tax Act;

(ii)the Super Profits Tax Act, 1963 (14 of 1963);

(iii)the Companies (Profits) Surtax Act, 1964 (7 of 1964);

(iv)the agricultural income-tax law; and

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