Securities Appellate Tribunal
Alankit Assignments Limited vs Sebi on 4 June, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 04.06.2025
Appeal No. 258 of 2025
[Along with Misc. Application No. 587 of 2025]
Alankit Assignments Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Ms. Prachi Pandya, Advocate with Ms. Khushbu Chhajed,
Mr. Nishit Dhruva, Ms. Rasika Ghate and Ms. Khushbu Trivedi,
Advocates i/b MDP Legal, Advocates for the Respondent.
ORDER:
By consent, call on June 12, 2025.
Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed by Technical Member 04.06.2025 MANISH PRERNA MANISH KHARE Date: 2025.06.05 PK KHARE 10:51:23 +05'30'