Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Goa - Subsection Section 41(1) in The City of Panaji Corporation Act, 2002 (1)There shall be constituted not more then seven Wards Committees for the City of Panaji, each comprising such contiguous electoral wards, as may be decided by the Corporation.
