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[Cites 0, Cited by 0] [Section 317] [Entire Act]

State of Punjab - Subsection

Section 317(a) in Punjab Jail Manual, 1996

(a)The warder guard, shall, after due allowance has been made for leave, sickness, transfer, etc., be divided into two squads as equally as possible which may be called A & B. Squad A will come on duty at 6 A.M. and be relieved by squad B at noon; Squad B will be on duty till 6 P.M., and will be relieved by the night guard which may be composed partly from Squad A and partly from Squad B.