Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Gaurav Garg vs Aly Morani & Ors on 1 September, 2025

                          $~25
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS(COMM) 200/2018
                               GAURAV GARG                                  .....Plaintiff
                                             Through: Ms. Sonal Chhablani and Mr.
                                                      Yashwardhan Singh, Advocates.

                                                                  versus

                                    ALY MORANI & ORS                                                      .....Defendants
                                                 Through:                             Mr. Shivek Trehan and Mr. Ishaan
                                                                                      Kumar, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE TEJAS KARIA
                                                 ORDER

% 01.09.2025

1. Arguments heard.

2. Judgment reserved.

TEJAS KARIA, J SEPTEMBER 1, 2025/sms This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/09/2025 at 22:28:46