Delhi High Court - Orders
Gaurav Garg vs Aly Morani & Ors on 1 September, 2025
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 200/2018
GAURAV GARG .....Plaintiff
Through: Ms. Sonal Chhablani and Mr.
Yashwardhan Singh, Advocates.
versus
ALY MORANI & ORS .....Defendants
Through: Mr. Shivek Trehan and Mr. Ishaan
Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 01.09.2025
1. Arguments heard.
2. Judgment reserved.
TEJAS KARIA, J SEPTEMBER 1, 2025/sms This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/09/2025 at 22:28:46