Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(g) in THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021 (g)to take action after investigation of complaints received by it against the assisted reproductive technology clinics or banks; and
