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[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

Union of India - Subsection

Section 29A(1)(b) in Forward Contracts (Regulation) Act, 1952

(b)all authorities and entities established by the Central Government under the Forward Contracts Act, including the Commission and the Advisory Council established under section 25 of that Act, shall stand dissolved;