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Patna High Court - Orders

Angesh Kumar vs Chairman And Managing Director, Food ... on 21 January, 2021

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.7587 of 2020
                  ======================================================
                  Angesh Kumar

                                                                              ... ... Petitioner
                                                   Versus
                  Chairman and Managing Director, Food Corporation of India & Ors.

                                                            ... ... Respondents
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Gajendra Kumar Singh
                  For the Respondent/s   :     Mr. Prabhakar Tekriwal, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                                        ORAL ORDER

3    21-01-2021

The petitioner is directed to serve a copy of the writ petition upon the counsel for the respondents by tomorrow.

Learned counsel for the respondents prays for six weeks time in order to enable him to seek instructions and file counter affidavit in the matter.

As prayed for, list on 4th March, 2021.

(Ashwani Kumar Singh, J) Pradeep/-

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