Patna High Court - Orders
Angesh Kumar vs Chairman And Managing Director, Food ... on 21 January, 2021
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7587 of 2020
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Angesh Kumar
... ... Petitioner
Versus
Chairman and Managing Director, Food Corporation of India & Ors.
... ... Respondents
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Appearance :
For the Petitioner/s : Mr.Gajendra Kumar Singh
For the Respondent/s : Mr. Prabhakar Tekriwal, Adv.
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CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
3 21-01-2021The petitioner is directed to serve a copy of the writ petition upon the counsel for the respondents by tomorrow.
Learned counsel for the respondents prays for six weeks time in order to enable him to seek instructions and file counter affidavit in the matter.
As prayed for, list on 4th March, 2021.
(Ashwani Kumar Singh, J) Pradeep/-
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