Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(9) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(9)The prescribed authority shall hold such inquiry as it thinks fit, and subject to the provisions of sub-section(8) of section 9, adjudicate on the claims mentioned in this section and also on any dispute as to title or the compensation.