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State of Madhya Pradesh - Section

Section 158 in The M.P. Municipal Accounts Rules, 1971

158. The Engineer, or office.

- in-charge of the workshop, shall keep up a stock book (Form No. 97) of stores, apparatus, fittings, etc., received for use in the shop. This register shall be balanced and the stock, etc. in hand verified by the officer in immediate charge of the shop at such intervals as the Public Works or the Standing Committee may prescribe, but not less than once a year.