Section 37(6)(e) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

[Cites 0, Cited by 0] [Section 37(6)] [Section 37] [Entire Act]

(e)Financial plan for implementation of the Project, including.-

(i)Sources of finances and their expected boundary conditions;

(ii)Plan for financial sustainability of the Public Private Partnership (PPP) Project; and

(iii)Projected financial assessments and key assumptions.

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