Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(4) in Telangana Medical Practitioners Registration Act, 1968

(4)All persons appointed under this section shall be deemed to be public servants within the meaning of section 21 of the Indian Penal Code.