Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(i) in The Specific Relief (Amendment) Act, 2018 (i)for clause (a), the following clause shall be substituted, namely:—“(a) who has obtained substituted performance of contract under section 20; or”;
